Section 15 in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992
15. Repeal and saving.
(1)The Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Ordinance, 1992 (Tamil Nadu Ordinance 10 of 1992), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.
