Section 29(2)(c) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(c)the fees or allowances to be paid to the Chairperson, and Members under sub-section (4) of section 7;

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