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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1)(b) in Regulations of the Tamil Nadu Agricultural University

(b)The Estate Officer in the University Main Campus at Coimbatore, and the Dean and other Heads of the Institutions in outside campuses shall be responsible for proper allotment of the quarters and recovery of rent, following the rules therefor.