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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(a) in Andhra Pradesh Women's Commission Act, 1998

(a)on receiving a written complaint from any woman alleging that she has ben subjected to any unfair practice or on a similar complaint from her mother or father or sister or brother or from any women's organisation: