Calcutta High Court (Appellete Side)
Re : Bijoy Murmu & Others vs State Of West Bengal & Others on 8 May, 2013
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
8.5.13
W. P. S. T. No. 766 of 2007
Re : Bijoy Murmu & Others
.. Petitioners.
Vs.
State of West Bengal & Others
..Respondents.
Nobody appears for the petitioners though the matter has been called out both in the morning and the afternoon sessions. Nobody appeared for the petitioners when it was listed on 18th March, 2013 and, therefore, we had directed that the matter be placed in the monthly list May, 2013.
Moreover, the petition deals with recruitment to the post of Constable in the West Bengal Police. The prayers sought by the petitioners is to permit them to appear in the interview/selection process which was to commence on 24th August, 2007.
By an order dated 2nd August, 2007 it appears that the petitioners were permitted to participate in the interview provided they were eligible for the post. However, no appointment was to be given to them without the leave being obtained from this court.
Under these circumstances, it appears that the petitioner were not selected. The petition, therefore, is infructuous and is dismissed as such.
(Nishita Mhatre, J.) (Anindita Roy Saraswati, J.)