Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 190 in Orissa Municipal Act, 1950 190. Liability of members of firms, associations and Hindu undivided families to profession tax. - The profession tax leviable from a firm, association or Hindu undivided family may be levied from any adult member of the firm, association or family.
