Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996 (2)The notice shall set forth clearly the time, place and date of the meeting and of the business to be transacted in the meeting.
