Section 51 in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
51. Displacement-cum-outward journey allowances sheet and return journey allowances register.
(1)Every contractor shall maintain a sheet for payment of displacement-cum-outward journey allowances as required to be paid under Sections 14 and 15 in Form XV, and a register for return journey allowances as required to be paid under Section 15 in Form XVI.(2)Entries in the sheet and the register required to be maintained under Sub-rule (1) shall be authenticated by the contractor or his duly authorised representative.
