Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4)(e) in The Industrial Disputes (Rajasthan Amendment) Act, 1984

(e)after sub-section (5) as so re-numbered, the following sub sections shall be inserted, namely:-