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Chattisgarh High Court

Rohit Kumar Patel vs Neelam Toppo 27 Cont/45/2018 Nilesh ... on 22 January, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

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                                                                         NAFR

            HIGH COURT OF CHHATTISGARH, BILASPUR

                              CONT No. 44 of 2018

      Rohit Kumar Patel, S/o Prem Singh Patel, aged about 45 years, R/o Village
      Amlipali, PO Pendarwan, PS Chandrapur, Tahsil Dabhra, District Janjgir
      Champa (C.G.)

                                                                  ---- Petitioner

                                    Versus

       Neelam Toppo, Tahsildar, Dabhra District Janjgir Champa (C.G.)

                                                               ---- Respondents

For Petitioner : Mr. Naveen Yadav, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 22/01/18 Heard.

2. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 09.10.2017 passed in W.P.(C) No. 2734 of 2017.

3. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondent/contemnor to ensure compliance of this Court's order dated 09.10.2017 passed by this Court.

4. Learned counsel appearing for the petitioner may also make additional representation along with the copy of this order within ten days from today before the respondent and, in turn, the respondent shall ensure the compliance of this Court's order dated 09.10.2017 in its letter and spirit expeditiously.

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5. With the aforesaid direction, the contempt case stands finally disposed of.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka