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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(g) in THE TRIBUNALS REFORMS ACT, 2021

(g)in section 129, in sub-section (7), for the words and figures "Part XIV of Chapter VI - of the Finance Act, 2017, shall be governed by the provisions of the section 184 of thatAct", the words and figures "the Tribunal ReformsAct, 2021, shall be governed by the provisions of Chapter II of the said Act" shall be substituted.