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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Chattisgarh - Subsection

Section 69(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)There shall be a Mess Committee in each institution consisting of Matron, Cook and two representatives of inmates to finalise the menu of Break fast/Lunch/Dinner to ensure that the Children can have the food according to their taste, liking and interest accordingly.