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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1)(b) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(b)The Collector may approve any person possessed of the qualifications specified in sub-clause (iii) of clause (c) of Rule 3.