Punjab-Haryana High Court
Ramesh Chander And Ors vs Haryana Housing Board And Ors on 18 August, 2023
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
Neutral Citation No:=2023:PHHC:108737-DB
Neutral Citation No. 2023:PHHC:107470-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-2989-1991 (O&M)
Decided on : 18.08.2023
Ramesh Chander & others
......Petitioner(s)
Versus
Haryana Housing Board & others
......Respondent(s)
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN
Present: None for the petitioner (s).
Mr.Deepak Sabherwal, Advocate, for the respondent-Board.
*****
G.S. Sandhawalia, J. (Oral)
The present writ petition stands dismissed in view of the detailed judgment passed in CWP-9793-1989 titled Sri Kishan & others Vs. Haryana Housing Board & others.
(G.S. SANDHAWALIA) JUDGE (HARPREET KAUR JEEWAN) 18.08.2023 JUDGE Sailesh Whether speaking/reasoned : Yes Whether Reportable : No Neutral Citation No:=2023:PHHC:108737-DB 1 of 1 ::: Downloaded on - 22-08-2023 23:59:50 :::