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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Ramesh Chander And Ors vs Haryana Housing Board And Ors on 18 August, 2023

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                                                      Neutral Citation No:=2023:PHHC:108737-DB




                                            Neutral Citation No. 2023:PHHC:107470-DB

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   CWP-2989-1991 (O&M)
                                                   Decided on : 18.08.2023

Ramesh Chander & others

                                                                       ......Petitioner(s)
                                          Versus

Haryana Housing Board & others

                                                                    ......Respondent(s)


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE HARPREET KAUR JEEWAN

Present:      None for the petitioner (s).

              Mr.Deepak Sabherwal, Advocate, for the respondent-Board.

                                  *****
G.S. Sandhawalia, J. (Oral)

The present writ petition stands dismissed in view of the detailed judgment passed in CWP-9793-1989 titled Sri Kishan & others Vs. Haryana Housing Board & others.

(G.S. SANDHAWALIA) JUDGE (HARPREET KAUR JEEWAN) 18.08.2023 JUDGE Sailesh Whether speaking/reasoned : Yes Whether Reportable : No Neutral Citation No:=2023:PHHC:108737-DB 1 of 1 ::: Downloaded on - 22-08-2023 23:59:50 :::