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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(5)The spittoon mentioned in sub-paragraph 4(a) shall be emptied, cleaned and disinfected at least once every day ; and the spittoon mentioned in sub-paragraph 4(b) shall be cleaned by scrapping out the top layer of sand as often as necessary or at least once every day.