Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 100] [Entire Act] Union of India - Section Section 11 in The Child Marriage Restraint Act, 1929 11. Power to take security from complainant .-[ Repealed by the Child Marriage Restraint (Amendment) Act , 1949 (41 of 1949), section 7 (w.e.f.15-7-1949).]
