Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(1)(i) in The Orissa Municipal Employees' Pension Rules, 1989

(i)in a case in which the date of retirement-cannot be foreseen one year in advance, the application shall be submitted immediately after the date of retirement is settled; and