Supreme Court - Daily Orders
Krishna Kumar Sood, Managing Director, ... vs Srinath Rajam on 2 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.17 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 3356/2016
(Arising out of impugned final judgment and order dated 11/02/2016
in CRLOP No. 5078/2010 passed by the High Court Of Madras)
KRISHNA KUMAR SOOD,
MANAGING DIRECTOR,
M/S. MPI EXPORTS (P) LTD. Petitioner(s)
VERSUS
SRINATH RAJAM Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief)
Date : 02/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. K. S. Tahadevan, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Krishna Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.05.02
17:02:59 IST
Reason: