Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 37 in Delhi Motor Vehicles Rules, 1993 37. Exemption from payment of Fee. - Notwithstanding anything contained in these rules, the commissioner may by order exempt a person or class of persons from payment of fee for the issue or renewal of a registration certificate.
