Gauhati High Court
Namrata Singh vs The Union Of India And 3 Ors on 29 October, 2021
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/3
GAHC010057922021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2121/2021
NAMRATA SINGH
W/O SRI SANJAY SINGH
RESIDENT OF 17, BHUTNATH, PO BHARALUMUKH, GUWAHATI ,DIST
KAMRUP M ASSAM
VERSUS
THE UNION OF INDIA AND 3 ORS
MINISTRY OF EDUCATION, REPRESENTED BY ITS SECRETARY, 127-C,
SHASTRI BHAWAN, NEW DELHI 110001
2:NATIONAL INSTITUTE OF OPEN SCHOOLING
FORMERLY NATIONAL OPEN SCHOOLING
REPRESENTED BY ITS CHAIRMAN
MHRD
GOVT. OF INDIA
INDUSTRIAL AREA
NH 24
SECTOR 62
NOIDA
DIST GAUTAM BUDDH NAGAR
UTTAR PRADESH
3:THE REGIONAL DIRECTOR
NATIONAL INSTITUTE OF OPEN SCHOOLING
BUILDING OF ASSAM PUBLICATION BOARD
1ST FLOOR
BAMUNIMAIDAM
GUWAHATI
DIST KAMRUPM ASSAM
Page No.# 2/3
781021
4:GOVERNMENT BANIKANTA COLLEGE OF TEACHER EDUCATION (IASE-
GHY)
A STUDY CENTRE OF NATIONAL INSTITUTE OF OPEN SCHOOLING
REPRESENTED BY ITS CO ORDINATOR
SITUATED AT LACHIT NAGAR
GUWAHATI
KAMRUPM ASSAM 78100
Advocate for the Petitioner : MR. A BHATTACHARYYA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 29/10/2021 By our earlier order dated 24.03.2021, the petitioner was allowed to effect dasti service on the respondent No.4 being Government Banikanta College of Teacher Education (IASE-GHY). An affidavit has been filed that the dasti notice was effected on 01.04.2021. But inspite of such service, none appears for the respondent No.4.
None appearance of the said respondent is interfering with the administration of justice of this Court inasmuch as their presence is necessary.
To determine the issue the Coordinator of the study centre of Government Banikanta College of Teacher Education, (IASE-GHY) shall remain personally present before the Court on 01.11.2021.
Registry to inform the Coordinator through appropriate message regarding the requirement of personal presence.
Ms. R. Bora, learned counsel appears for the respondent NIIOS.
Page No.# 3/3 Ms. R. Bora, learned counsel to produce the records of the examination on the said date fixed.
JUDGE Comparing Assistant