Bombay High Court
Kartik Aannadurai Devendar vs The State Of Maharashtra And Anr on 24 July, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
2023:BHC-AS:20584-DB
IRESH Digitally signed by IRESH
MASHAL
MASHAL Date: 2023.07.25 11:33:17 +0530
501.1088.23 wp.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 1088 OF 2023
Mr. Kartik Annadurai Devendar ...Petitioner
Versus
The State of Maharashtra and another ...Respondents
None for the petitioner
Mrs. M. H. Mhatre APP for the State
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 24th JULY 2023.
P.C. :
1. Not on board. Taken on board.
2. This is for speaking to the minutes of order dated 28th June 2023. It appears that the name of the prosecutor is wrongly mentioned as 'Mrs. P. P. Shinde' instead of 'Mrs. M. H. Mhatre'.
3. Same to be corrected and corrected order be uploaded accordingly.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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