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Bombay High Court

Kartik Aannadurai Devendar vs The State Of Maharashtra And Anr on 24 July, 2023

Author: Gauri Godse

Bench: Revati Mohite Dere, Gauri Godse

2023:BHC-AS:20584-DB
             IRESH         Digitally signed by IRESH
                           MASHAL
             MASHAL        Date: 2023.07.25 11:33:17 +0530
                                                                                           501.1088.23 wp.doc


    Iresh
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CRIMINAL APPELLATE JURISDICTION
                            CRIMINAL WRIT PETITION NO. 1088 OF 2023

               Mr. Kartik Annadurai Devendar                                             ...Petitioner

                        Versus

               The State of Maharashtra and another                                      ...Respondents

               None for the petitioner
               Mrs. M. H. Mhatre APP for the State

                                                             CORAM : REVATI MOHITE DERE &
                                                                     GAURI GODSE, JJ.

DATE : 24th JULY 2023.

P.C. :

1. Not on board. Taken on board.
2. This is for speaking to the minutes of order dated 28th June 2023. It appears that the name of the prosecutor is wrongly mentioned as 'Mrs. P. P. Shinde' instead of 'Mrs. M. H. Mhatre'.
3. Same to be corrected and corrected order be uploaded accordingly.

GAURI GODSE, J. REVATI MOHITE DERE, J.

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