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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Haryana - Subsection

Section 40(6) in Haryana Municipal Business Bye-laws 1981

(6)He shall supervise the work of public health, sanitary and medical staff placed under his charge and also transfer any of his subordinate from one place to another in the area as exigencies of efficient working may require.