Karnataka High Court
The Director Of Income-Tax vs Shri Ivan Benn on 22 March, 2011
Bench: N.Kumar, Ravi Malimath
IN THE HIGH COURT OF KARRATAKA AT
DATED mm THE 22": DAY 01:' MARCH 2021 ' :'--_: n
PRESENT
THE HUBBLE MR.JUS'I'I{_';E'
mm HOIWBLE W
rm 1?c~...360'OF'
1.THE Dmmcmrgj-oF1avqonm:TAx"--V.. """ H I1rrER.zta,T:o1e.;=;LfmxA*r1oN_.-- jj NRUPATHUHG3; RQAD ~
2. mzkmconm mmzcga WARD~..1{'i}, >1 iIfTERI€Ff§fIGNAL._Tfi.)(fi.:rION B-HAVANA mupamunaxsgcan FDR am. H v smmcmm, ADV.,] kivsniaznn
-.no.71:2,1.113 CROSS, am BLOCK KORAMANGALA 550 095