Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 8 August, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA
In appeal from its
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
IA No. GA 1 of 2022
APO No. 102 of 2022
with
CS No. 12 of 2009
Narendra Kumar Berlia & Ors.
Versus
Om Prakash Berlia & Ors.
And
APO No. 52 of 2022
Vijay Kumar Berlia
Versus
OM Prakash Berlia & Ors.
And
APO No. 113 of 2022
with
CS No. 12 of 2009
Vijay Kumar Berlia for Self and
as Karta of Gurdayal P Berlia HUF
Versus
OM Prakash Berlia for Self and
as Karta of Om Prakash Berlia HUF
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 8th August 2024
Appearance:
Mr. Abhrajit Mitra, Sr. Advocate
Mr. Arif Ali, Advocate
Mr. Arnab Sardar, Advocate
Mr. Ratul Das, Advocate
for the appellants in APO102/2022
Mr. Sagar Bandopadhyay, Advocate
Mr. R. Bhattacharya, Advocate
Mr. Lalit Baid, Advocate
Mr. Tamoghna Saha, Advocate
for the appellant in APO 52/2022, APO 113/2022 &
respondent no. 3 in APO 102/2022
Mr. Jishnu Saha, Sr. Advocate Mr. Pranit Bag, Advocate Ms. Aisia Hasan, Advocate Mr. Prathik Choudhury, Advocate Mr. Mayank Shah, Advocate Mr. Arghya Chakraborty, Advocate for the purchaser 2 Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Avee Jaiswal, Advocate for respondents in APO 102/2022 & APO 52/2022 Mr. S. R. Kakrania, Advocate Ms. Shreya Goenka, Advocate for respondent nos. 1 & 2 Mr. Aditya Kanodia, Advocate Ms. Suparna Sardar, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Ms. Reshmi Ghosh, Advocate Ms. Parna Mukherjee, Advocate for respondent no.9 in APO 102/2022 The Court: List these appeals for further argument on 16th August 2024.
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose