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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(2)Application for membership shall be made in writing to the Board in such form of declaration of agreement to comply with the rules of the Fund for the time being in force or as may from time to time be prescribed.