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[Cites 0, Cited by 0] [Section 80(21)] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(21)(ii) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(ii)The Inquiry Officer, where it is not itself the Competent Authority, shall forward to the Competent Authority the records of inquiry which shall include-