Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 15 February, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. ..... Plaintiff
Through: Mr. Dhruv Anand, Ms. Udita Patra,
Ms. Sampurnaa Sanyal, Mr.
Dhananjay Khanna, Advocates.
versus
MR. VISHVAJEET SHARMA & ORS. ..... Defendants
Through: Mr. Amit Jain, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.02.2024 I.A. No. 703/2024 (application seeking permission to call Mr. Uttam Singh as the plaintiff's witness) and I.A. No. 704/2024 (application seeking permission to substitute the Replication with re-signed and re-executed copy)
1. Plaintiff seeks and is granted four weeks' time to file rejoinder to the replies filed by Defendants in the above-captioned applications.
2. Renotify on 2nd May, 2024.
SANJEEV NARULA, J FEBRUARY 15, 2024 ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 22:42:06