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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 15 February, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~11
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 1185/2016
                                                THE CARTOON NETWORK INC.                                                             ..... Plaintiff
                                                                                      Through:                Mr. Dhruv Anand, Ms. Udita Patra,
                                                                                                              Ms.   Sampurnaa     Sanyal,  Mr.
                                                                                                              Dhananjay Khanna, Advocates.
                                                                                      versus

                                                MR. VISHVAJEET SHARMA & ORS.                                                       ..... Defendants
                                                                                      Through:                Mr. Amit Jain, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 15.02.2024 I.A. No. 703/2024 (application seeking permission to call Mr. Uttam Singh as the plaintiff's witness) and I.A. No. 704/2024 (application seeking permission to substitute the Replication with re-signed and re-executed copy)

1. Plaintiff seeks and is granted four weeks' time to file rejoinder to the replies filed by Defendants in the above-captioned applications.

2. Renotify on 2nd May, 2024.

SANJEEV NARULA, J FEBRUARY 15, 2024 ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2024 at 22:42:06