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[Cites 0, Cited by 0] [Section 293(1)] [Section 293] [Entire Act]

State of West Bengal - Subsection

Section 293(1)(a) in The Calcutta Municipal Corporation Act, 1980

(a)a drain is constructed of such size, materials and descriptions at such level and with such fall as may appear to the Municipal Commissioner to be necessary for the effectual drainage of such premises;