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[Cites 20, Cited by 0]

Bombay High Court

Micro Economic Evnironments Solutions ... vs Smt. Ranjana Shranappa Koli And Anr on 15 March, 2019

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14705 OF 2018

 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner
            V/S
 Smt. Mangal Bhupal Khandekar And Anr         ....Respondent

WITH WRIT PETITION NO. 10776 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10782 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Subhash Vishnu Kamble ....Respondent WITH WRIT PETITION NO. 11535 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Babaso Vinayak Sasane And Anr. ....Respondent WITH WRIT PETITION NO. 11004 OF 2017 Page 1/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Vimal Balaso Povale And Anr. ....Respondent WITH WRIT PETITION NO. 11005 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Shashikant Aanapaa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11006 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Raju Shreepati Waghvekar And Anr. ....Respondent WITH WRIT PETITION NO. 11007 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Sharnapaa Koli And Anr. ....Respondent WITH WRIT PETITION NO. 11008 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Page 2/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Shri. Shreerang Shreepati Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11009 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Jayshree Bhagwan Kurane And Anr. ....Respondent WITH WRIT PETITION NO. 11010 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Rajendra Gulab Savant And Anr. ....Respondent WITH WRIT PETITION NO. 11011 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Vishwanath Vasant Kurne And Anr. ....Respondent WITH WRIT PETITION NO. 11012 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Lata Raju Kamble And Anr. ....Respondent WITH Page 3/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WRIT PETITION NO. 11013 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sachin Sambhaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11014 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Neelam Rajkumar Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11015 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Maruti Basapaa Aavale And Anr. ....Respondent WITH WRIT PETITION NO. 11016 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Manisha Nivrutti Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11017 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through Page 4/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Its Chief Officer V/S Smt. Parvati Devappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11018 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Krushna Bhupal Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11024 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Usha Babaso Sasne And Anr. ....Respondent WITH WRIT PETITION NO. 10785 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Jalandar Narsingh Rajput And Anr. ....Respondent WITH WRIT PETITION NO. 10788 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shrimati Vatsala Ashok Gadgade And Anr. ....Respondent ....Petitioner Page 5/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 10790 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Kamal Dilip Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11502 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Malan Prakash Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 11509 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Shrirang Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11499 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Ashok Shivaji Vethare And Anr. ....Respondent WITH WRIT PETITION NO. 11504 OF 2017 Page 6/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Dinkar Sitaram Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 9506 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Satyawan Dharma Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10784 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Meena Maruti Aavle And Anr. ....Respondent WITH WRIT PETITION NO. 10957 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Shobha Mayappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10958 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Page 7/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Shri. Gautam Shyamrao Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10959 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Vijay Yashwant Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10960 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Laxmi Rajaram Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 10961 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Jyoti Satish Povale And Anr. ....Respondent WITH WRIT PETITION NO. 10962 OF 2017 Jaisingpur Nagar Parishad , Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Sarjerao Bapu Kamble And Anr. ....Respondent WITH Page 8/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WRIT PETITION NO. 10963 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Santosh Mahavir Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10964 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Siddharth Dadu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10965 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Netaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10966 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Chandramani Kdale And Anr. ....Respondent WITH WRIT PETITION NO. 11505 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through Page 9/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Its Chief Officer V/S Smt. Jayshree Subhash Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11506 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sama Ramesh Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11507 OF 2017 Jaisingpur Nagar Parishad, Jaisingpur Through ....Petitioner Its Chief Officer V/S Smt. Mangal Bhupal Khandekar And Anr. ....Respondent WITH WRIT PETITION NO. 11513 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Babytai Bhaskar Shikhare And Anr. ....Respondent WITH WRIT PETITION NO. 11514 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent ....Petitioner Page 10/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 11525 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Gangubai Shivaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11533 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Ujwala Sunil Tiwade And Anr. ....Respondent WITH WRIT PETITION NO. 11536 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Maya Raju Waghvekar And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23293 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Banoo Sunil Mehtar (beg) And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23447 OF 2017 Page 11/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sandeep Dayanand Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 8170 OF 2018 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Sou. Jayashree Subhash Kamble And Anr ....Respondent WITH WRIT PETITION NO. 6996 OF 2018 Micro Economic Environment Solutions Pvt.ltd ....Petitioner V/S Smt.ujawala Sunil Tivde And Anr ....Respondent WITH WRIT PETITION STAMP NO. 14277 OF 2018 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Smt. Manisha Nivrutti Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1030 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner V/S Sou.gangubai Shivaji Kamble And Anr ....Respondent Page 12/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1031 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Shri. Subhash Vishnu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1032 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Sou. Maya Raju Waghwekar And Anr ....Respondent WITH WRIT PETITION NO. 1033 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Krishna Bhupal Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1034 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Smt. Banu Sunil Mhetar And Anr ....Respondent WITH WRIT PETITION NO. 1035 OF 2019 Page 13/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Micro Economic Environment Solutions Pvt.ltd ....Petitioner V/S Sou.bebitai Bhaskar Sikhare And Anr ....Respondent WITH WRIT PETITION NO. 1036 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Manoj Shrirang Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1037 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Babaso Vinayak Sasne And Anr. ....Respondent WITH WRIT PETITION NO. 1038 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Rajendra Gulab Sawant And Anr. ....Respondent WITH WRIT PETITION NO. 1039 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorized Signatory V/S Shri.raju Shripati Waghwekar And Anr ....Respondent Page 14/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1040 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Manoj Chandramani Kadale And Anr. ....Respondent WITH WRIT PETITION NO. 1041 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri Sarjerao Bapu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1042 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Ranjan Netaji Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1043 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Smt. Jyoti Satish Povale And Anr ....Respondent WITH WRIT PETITION NO. 1044 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorises Signatory Page 15/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: V/S Shri.dinkar Sitaram Kambale And Anr ....Respondent WITH WRIT PETITION NO. 1045 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Shri. Sachin Sambhaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1046 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Sou. Shobha Mayappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1047 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Its Authorised Signatory V/S Sou. Parvati Devappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 1048 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Smt. Usha Babaso Sasne And Anr ....Respondent Page 16/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1049 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Shri. Satyavan Dharma Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1050 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorises Signatory V/S Shri.shashikant Appanna Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1051 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Shri. Sandeep Dayanand Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1052 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Sou. Sama Ramesh Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1053 OF 2019 Page 17/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Sou.nilam Rajkumar Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1054 OF 2019 Micro Economic Evnironments Solutions Pvt. ....Petitioner Ltd.

V/S Smt. Ranjana Shranappa Koli And Anr ....Respondent WITH WRIT PETITION NO. 1055 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Vijya Yashwant Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1056 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Jalindar Narsing Rajput And Anr ....Respondent WITH WRIT PETITION NO. 1057 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Shrirang Shripati Kamble And Anr ....Respondent Page 18/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1058 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Siddharth Dadu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1059 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Vishwanath Vasant Kurne And Anr ....Respondent WITH WRIT PETITION NO. 1060 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Shri. Maruti Basappa Awale And Anr ....Respondent WITH WRIT PETITION NO. 1061 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Santosh Mahaveer Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1062 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Meena Maruti Awale And Anr ....Respondent Page 19/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1063 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Ashok Shivaji Vathare And Anr ....Respondent WITH WRIT PETITION NO. 1064 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Vatsal Ashok Gadgade And Anr ....Respondent WITH WRIT PETITION NO. 1065 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Sou. Sunita Nandu Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1066 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Smt. Laxmi Rajaram Chavan And Anr ....Respondent WITH WRIT PETITION NO. 1120 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorized Signatory V/S Sou.vimal Balaso Powale And Anr ....Respondent Page 20/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: WITH WRIT PETITION NO. 1126 OF 2019 Micro Economic Environment Solution Pvt. Ltd. ....Petitioner V/S Shri. Goutam Shamrao Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1125 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Sou. Jayashree Bhagwan Kurne And Anr ....Respondent WITH WRIT PETITION NO. 1124 OF 2019 Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Shri. Yashwant Gaikwad V/S Sou.lata Raju Kamble And Anr ....Respondent Shri T R Yadav i/b M/s Desai and Desai Associates, for Petitioner Shri Sandeep Mutalik, Adv for R No.1 CORAM : M. S. KARNIK, J DATE : 15th March, 2019 Page 21/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 ::: P.C. :

At the request of the learned Counsel for the Petitioner as well as Respondent stand over to 28/03/2019. To be placed \"H O B\" on Regular Board. W P No.5859/2018 is wrongly tagged to this group. The same to be detagged.
( FOR REGISTRAR JUDICIAL - I ) Page 22/22 ::: Uploaded on - 16/03/2019 ::: Downloaded on - 17/03/2019 02:17:03 :::