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[Cites 0, Cited by 0] [Section 50(14)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(14)(d) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(d)is found working against the objectives of the adoption programme, the interests of the Authority and is found to be not following the regulations as applicable, or