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State of Punjab - Section

Section 348 in Punjab Jail Manual, 1996

348. Prisoner not recaptured to be entered in release register.

- The name, register number, and date of escape of every prisoner who has escaped and has not been recaptured, shall be entered in a blank page of the release register and copied into every subsequent register brought into use, for ten years unless he has been recaptured in the meantime, when his name shall be marked off and the date of recapture noted.