Madhya Pradesh High Court
Narendra @Kalu vs The State Of Madhya Pradesh on 31 January, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 4351 of 2023 (NARENDRA @KALU Vs THE STATE OF MADHYA PRADESH) Dated : 31-01-2023 Shri Bharat Sharma, learned counsel for the applicant.
Shri Vishal Sanothiya, learned counsel for the non-applicant/State. Shri Shubham Dholpure, learned counsel for the objector.
Counsel for the objector prays for and is granted one week's time to file the written objections.
List the matter after one week.
(VIJAY KUMAR SHUKLA) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 1/31/2023 6:03:55 PM