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Union of India - Section

Section 27 in The Bureau Of Indian Standards Act, 1986

27. Delegation

.-The Bureau may, by general or special order in writing, delegate to any member, member of the Executive Committee, officer of the Bureau or any other person subject to such conditions, if any, as may be specified in the order, such of its powers and functions under this Act (except the powers under section 38) as it may deem necessary.