Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Goa Excise Duty Act, 1964

(a)"beer" includes ale, stout, porter [keg beer] [Inserted by Amendment Act 20 of 2001.] and any other fermented liquor usually made from malt;