Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 222(1)] [Section 222] [Entire Act]

State of Uttar Pradesh - Subsection

Section 222(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)the annual value of the building or land which he occupied and the name and address of the owner.