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State of Punjab - Section

Section 70 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

70. Travelling Allowances Bill.

- Payment of travelling allowances, if admissible, to Chairman, Vice Chairman or members of the Panchayat Samiti or Zila Parishad, as the ease may be, shall be effected by means of travelling allowances bill in the Form FBA 27 and that to the employees in Form FBA 27-A.