Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 5 in The Karnataka Information Technology Investment Regions Act, 2010

5. Additional Packages of incentives.

- The State Government may also notify additional package(s) of incentives for the development of the Information Technology Investment Regions and for the Information Technology/Information Technology Enabled Services/Electronic Hardware Manufacturing units established in the Information Technology Investment Regions.Chapter-III Acquisition of Land for Information Technology Investment Regions and Allotment