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State of Punjab - Section

Section 1 in Punjab Registration of Births and Deaths Rules, 1972

1. Short title, extent and commencement.

(1)These rules may be called the Punjab Registration of Births and Deaths Rules, 1972.
(2)These rules extend to the whole of the State of Punjab.
(3)These rules shall come into force in the State of Punjab from the date of Gazette Notification.