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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in The Orissa Medical Registration Act, 1961

(3)The President and the Vice-President may resign their office by addressing a letter of resignation to the Council and the President respectively, which shall be placed before the Council at its next meeting and such resignation shall take effect from the date on which it is accepted by the Council.