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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Assam - Subsection

Section 47(2)(b) in Madhabdev University Act, 2017

(b)any draft of a statute proposed by the Executive Council and rejected by the court shall be submitted to the Chancellor who may refer it back to the court for reconsideration;