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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(ii) in Rajasthan Panchayati Raj (Election) Rules, 1994

(ii)[ If it bears marking for more than one candidate or a candidate and NOTA (none of the above),] [Substituted by Notification No. F. 4(25) Am/Rule/Ele/Legal/PR/2014-Rajasthan Gazette Extra Ordinary Pt. VI(C), dated 12.11.214, pp.(14) to 19(25).]