(20)The lessee shall-(a)Submit by the 10th day of every month to the Collector and Gram Panchayat a return in Form X giving the total quantity of mineral/ minerals raised, removed/consumed in previous calendar month;(b)Submit on or before 15th day of July and January to the Collector half yearly return for half year ending June and December in form XI;(c)Submit by the 31st January every year to the Collector a Statement giving information in Form XII regarding quantity and value of mineral/minerals raised/removed/consumed during last calendar year, average number of labourers employed (men and women separately), number of days worked
