Delhi High Court - Orders
Harish Kumar Dua vs Chairman-Cum Managing Director The New ... on 9 February, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 349/2008
HARISH KUMAR DUA
..... Petitioner
Through: Mr. Hem Chand Vashisht, Adv.
versus
CHAIRMAN-CUM MANAGING DIRECTOR THE NEW INDIA
ASSURANCE CO. LTD & ORS
..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 09.02.2021 CM No. 4618/2021 (for early hearing) Issue notice to the respondents and its counsel, returnable on May 10, 2021.
V. KAMESWAR RAO, J FEBRUARY 09, 2021/aky Signature Not Verified Digitally Signed By:ANIL KUMAR Signing Date:09.02.2021 18:33:19