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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(f) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(f)sell, transfer or otherwise realise any movable or immovable property belonging to or in the control of the financial establishment either by public auction or by private arrangement with the prior approval of Designated Court or so directed by the said Court: