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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Manipur - Subsection

Section 57(2)(h) in Manipur (Village Authorities in Hill Areas) Act, 1956

(h)the procedure to be followed by a village court in the institution, trial and disposal of criminal cases and civil suits and the number of members necessary to form a quorum of a village court;