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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(c) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(c)[ the amount, if any, due from the licensee to the Government or the Andhra Pradesh State Electricity Board for energy supplied by them before the vesting date;] [Substituted by Act No.6 of 1972 w.e.f.01.04.1959.]