Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in The Khadi And Village Industries Commission Act, 1956 (h)[ "village industry" means,-- [Substituted by Act 12 of 1987 s. 2, (w.e.f. 24.7.1987)]
