Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(2)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)by giving notice in writing to the Director (Administration) withdraw his application (within fourteen days) from the date on which the receives the certified copy of Part-III of Form 22; and