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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(I) in Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007

(I)'Captive Power Plants' or CPP shall have meaning as assigned in RERC (Tariff for CPP) Regulations, 2010.