Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] Union of India - Subsection Section 125(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)The use shall at all times be in accordance with the technical condition of the facility and operational pre-requisites stipulated in the risk assessment.
